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Judgment
4 paragraphs · 57 wordsH. S. Thangkhiew, J
Ms. S. Laloo, learned GA vice Mr. A. Kumar, learned AG for the respondents, prays for further 2(two) weeks' time to file affidavit.
However, as Mr. N. Syngkon, learned counsel for the petitioner, has expressed grave urgency, one week time is granted to the respondents to file affidavit.
List this matter on 11.05.2026.
