High CourtsDivision Bench

Kamruddin Dai and Others vs Sonatun Mandal

Calcutta High Court · Decided on 14 April 1885 · Citation: (1885) ILR (Cal) 449

HON’BLE JUDGES: Pigot, J · O''Kinealy, J

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Judgment

1 paragraphs · 24 words

Pigot and O''Kinealy, JJ.—Thereupon set aside the judgment of the Sessions Judge, ordered a re-hearing, and released the prisoners on bail pending such re-hearing.