High CourtsDivision Bench

Kedar Chettri vs Bharati Sharma

Sikkim High Court · Decided on 23 April 2026 · Citation: (2026) 04 SIK CK 1644

HON’BLE JUDGES
A. Muhamed Mustaque, CJ · Meenakshi Madan Rai, J
CASE NUMBER
Matrimonial Appeal No. 1 Of 2026
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Judgment

4 paragraphs · 67 words

We interacted with the parties.

We also sought assistance from Dr. Sonam Ongmu Lasopa, Senior Clinical Psychologist, Sir Thutob Namgyal Memorial (S.T.N.M.) Hospital, Sochakgang, Gangtok, who has agreed to counsel the parties.

We permit further session(s), as may be deemed necessary by her for the parties.

Accordingly, we adjourn this matter after four weeks, i.e., on 26th May, 2026, awaiting the report of the Senior Clinical Psychologist.