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Khajah Assenoolla Joo vs Khajah Abdool Aziz and Others

Calcutta High Court · Decided on 23 July 1883 · Citation: (1883) ILR (Cal) 923

HON’BLE JUDGES
Pigot, J
ACTS & SECTIONS REFERRED
Civil Procedure Code, 1908 (CPC) — Section 136
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Judgment

2 paragraphs · 63 words

Pigot, J.

1 Made an order striking out the defence of Khajah Abdool Aziz u/s 136 of the Code in consequence of his non-compliance with the order of the 29th March 1883; and at the same time mentioned that the party against whom the order was made might come in and seek to set it aside on showing good grounds for the application.