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Judgment
6 paragraphs · 79 wordsA. Guneshwar Sharma, J
[1] Present Mr. Ng. Jotindra, learned counsel for the petitioners and Mr. M. Devananda, learned Addl. AG assisted by Ms. N. Jyotsana, learned counsel for the State respondents.
[2] Mediation report is unsuccessful.
[3] The learned Addl. AG prays for 3(three) weeks' time for filing counter affidavit.
[4] List this case on 12.08.2026.
[5] Registry is directed to reflect the name of Ms. N. Jyotsana as counsel for the State respondents in the cause list.