High CourtsSingle Bench

Kishore Kumar Banik vs State Of Tripura & 6 Ors

Tripura High Court · Decided on 2 May 2026 · Citation: (2026) 05 TP CK 0208

HON’BLE JUDGES
Biswajit Palit, J
CASE NUMBER
Writ Petition (C).No. 327 Of 2024
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Judgment

5 paragraphs · 47 words

Biswajit Palit, J

Learned Counsel for the petitioner, Mr. D. Paul seeks for an indulgence for hearing of this matter.

Learned Additional G.A., Mr. D. Sarma appearing on behalf of the State-respondent also seeks for an indulgence.

Request is considered.

List the matter in its usual course.