Tribunals and CommissionsDivision Bench

Kuldeep Singh vs Union Of India & Others

Central Administrative Tribunal · Decided on 3 December 2020 · Citation: (2020) 12 CAT CK 0019

HON’BLE JUDGES
L. Narasimha Reddy, J · A.K. Bishnoi, Member (A)
RESULT
Disposed Of
CASE NUMBER
Original Application No. 1867 Of 20200

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Judgment

8 paragraphs · 153 words

L. Narasimha Reddy, J

1.

The applicant wanted to take part in Limited Departmental Competitive Examination for promotion to the post of Postal Superintendent (Group -B).

However, he could not upload/submit the application in time on account of the fact that there was some mistake regarding mentioning of the division.

Instead of Bulandshahr, the applicant mentioned as Madhura. This OA is filed with a prayer to permit the applicant to appear in the examination.

2.

On 23.11.2020, this Tribunal passed an interim order 2. directing that the respondents shall receive the application of the applicant submitted with

correct entries. The respondents have since complied with the direction and the applicant has also taken part in the examination. The respondents

have filed a short reply to this extent.

3.

We find that nothing further needs to be decided in 3. this OA. It is accordingly closed. There shall be no order as to costs.