High CourtsSingle Bench

Lackersteen and Others vs Rostan and Others

Calcutta High Court · Decided on 25 April 1881 · Citation: (1881) ILR (Cal) 32

HON’BLE JUDGES
Wilson, J
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Judgment

1 paragraphs · 40 words

Wilson, J.—I cannot make an order as regards the defendant Joseph Polycarp, as he has not been served or entered appearance, but the order may run that the Receiver do convey, on behalf of all parties other than Joseph Polycarp.