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Judgment
6 paragraphs · 85 words
A. Guneshwar Sharma, J
[1] This matter is listed for referral to the Special Mediation Drive-‘Mediation for the Nation’ as directed by the Hon’ble Supreme Court.
[2] None appears on behalf of the petitioner.
[3] Present Mr. S. Niranjan, learned GA for the State respondent and Mr. Kalyan A, learned counsel for the respondent no. 3.
[4] In the absence of the learned counsel for the petitioner, the matter may not be referred to mediation.
[5] List these cases on 08.04.2026 in the same column.
