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Judgment
10 paragraphs · 88 wordsLanusungkum Jamir, J
(Video Conference)
Heard Mr. Rohitkumar, learned counsel for the petitioner.
Issue notice.
Mr. Mangilal, learned counsel assisting Mr. H. Lenin, learned Addl. AG, Manipur enters appearance and accepts notice on behalf of all the respondents.
Accordingly, notice on the respondents are complete.
Respondents are allowed to file counter affidavit.
List the matter on 18th April, 2022.
Prayer for interim shall be considered on the next returnable date.
Furnish a copy of this order to the learned counsel for all the parties through their respective e-mails/Whatsapp.
