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Judgment
5 paragraphs · 85 words
W. Diengdoh, J
Heard Mr. K.Ch. Gautam, learned counsel for the petitioner and Mr. V.G.K. Kynta, learned Special Counsel, KHADC/respondent Nos. 1, 2 and 3 assisted by Ms. M. Kynta, learned counsel.
This petition is admitted.
Notice upon the respondent Nos. 1, 2 and 3 is not required since they are represented by the learned Special Counsel, KHADC. The petitioner is however directed to issue notice upon the respondent Nos. 4, 5 and 6 respectively, the same returnable within 2(two) weeks.
List this matter thereafter.