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Judgment
5 paragraphs · 108 wordsRavindra Maithani, J
Applicant Lal Dev is in judicial custody in Case Crime No.01 of 2022, under Section 7 of the Prevention of Corruption Act, 1988, Police Station Vigilance Establishment Sector, Haldwani, District Nainital. He has sought his release on bail.
This is the third bail application. The first bail application, being BA1 No.1543 of 2022, was rejected on 17.08.2022. The second bail application, being BA2 No.66 of 2023, was also rejected on 18.03.2023.
Having considered, this Court does not see any new ground, which may entitle the applicant to bail. Accordingly, the bail application deserves to be rejected.
The bail application is rejected.