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Lal Miah and Another vs Nazir Khalashi and Others

Calcutta High Court · Decided on 15 March 1886 · Citation: (1885) ILR (Cal) 696

HON’BLE JUDGES
Prinsep, J · Grant, J
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1 paragraphs · 25 words
1.

This case merely followed the decisions in Bhasiruddeen Bhuia v. Bahar Ali ILR Cal. 8 and Askar Mea v. Sabdur Mea ILR Cal. 137.