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Judgment
5 paragraphs · 88 wordsH.S. Thangkhiew, J
1.
This is an application filed by the applicant for impleading Shri. Sujin R.Sangma, Rev. Jack N. Sangma, Smti. Silme Ch. Marak and Shri. Teofield T. Sangma, as party respondents in the pending WP(C). No. 664 of 2025.
2.
As the same is as per direction of this Court, the application is allowed and the persons named hereinabove shall be impleaded as respondents No. 4, 5, 6 & 7.
3.
Registry to make necessary addition in the cause title.
4.
Misc. case stands disposed of.