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Judgment
4 paragraphs · 52 wordsAhanthem Bimol Singh, J
Mr. S. Nepolean, learned Sr. counsel and GA appearing for the respondents seeks 3(three) week’s time for getting instruction from the authorities.
Mr. N. Bipin, learned counsel appearing for the petitioner has no objection.
As prayed for on behalf of the respondents, list these cases again on 18.05.2026.