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Judgment
6 paragraphs · 84 words
The Petitioner is represented by Mr. Athiban Vijay, Advocate and the Respondent is represented by Mr. Agil Vatchalam, Advocate through video
conferencing platform.
The Respondent has filed a memo of settlement arrived at between the parties on 03.01.2022 in SR No.6266 and the Applicant has filed a memo for
withdrawal based on the settlement arrived between the parties on 03.01.2022 in SR No.6270.
Learned Counsels for the Petitioner seeks permission to withdraw this Petition.
Hence, this Application is dismissed as settled out of court.