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Judgment
3 paragraphs · 83 wordsCounsel appearing for the petitioner submitted that the amount due and payable to the respondent has already been paid. This petitioner has paid an amount at Rs. 28,32,000/-. Counsel appearing for the petitioner further submitted that an amount of Rs. 50,000/- as per order of this Tribunal has also been deposited before this Tribunal.
Counsel appearing for the respondent is seeking time to file reply to M.A no. 44 of 2022. Time, as prayed for, is granted.
This matter is adjourned to 29.7.2022.