AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
1 paragraphs · 45 words1.
The judgment in this case simply follows the decision in the cases of Jay Mangal Sing v. Lal Rang Pal Sing 4 B.L.R., App., 53, Khasro Mandar v. Premlal 9 B.L.R., App., 41 and Luchmeeput Singh Bahadoor v. Raj Coomaree Dabee 23 W.R., 275.
