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Judgment
4 paragraphs · 82 wordsA. Guneshwar Sharma, J
Mr. M. Hemchandra, learned senior counsel assisted by Mr. M. Rendy, learned counsel for the petitioners, prays for one week's time for preparation of the case.
Mr. Athouba Kh., learned senior counsel and learned Government Advocate assisted by Ms. I. Sharmila Rahaman, learned junior Government counsel on behalf of the State respondents; and Ms. Y. Jinita, learned counsel and Mr. Ng. Robinchandra, learned counsel for some of the private respondents, have no objection.
List these cases on 15-06-2026.