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Judgment
7 paragraphs · 93 words
Shri Ajit Kakkar, learned counsel for the applicant, informs us that he has been informed by the applicant that the complete group of officers has been
granted four years extension by the Chief of the Army Staff (COAS) and, therefore, in all probabilities, some benefits of this should accrue to the
applicant also.
Shri Anil Gautam, learned counsel for the respondents, to seek instructions in this regard and inform us the aforesaid orders, if any, passed by the
COAS.
List the matter on 15th September, 2021.
Copy of this order be given ‘Dasti’.