AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
2 paragraphs · 83 wordsRichard Garth, C.J.—I have no doubt whatever that in this case the nature of the appeal is the same as the value of the suit, namely, Rs. 2,50,000.
2.
The question is not what is the defendant''s personal interest in the subject-matter of the suit. He may have no personal interest at all; and yet the subject-matter of the appeal may be as valuable as the subject-matter of the suit. There is nothing, as far as I can see, in the defendant''s objection.
