AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
6 paragraphs · 87 wordsMeenakshi Madan Rai, J
Heard Learned Senior Counsel for the Appellant.
Issue Notice to all the Respondents.
Requisites be filed within three days.
In the meanwhile, as prayed for, in I.A. No.01 of 2024, which is an application filed by the Appellant seeking stay of the operation of the Order dated 08-03-2024, of the Learned Principal District Judge, Gangtok, in Civil Appeal No.03 of 2022 (Mani Kumar Gurung vs. Govind Khati and Others), the impugned Order is stayed until further Orders of this Court.
List on 25-04-2024.