High CourtsDivision Bench

Manick Chund vs Jomoona Doss

Calcutta High Court · Decided on 15 July 1880 · Citation: (1882) ILR (Cal) 645

HON’BLE JUDGES
Richard Garth, C.J · Pontifex, J
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Richard Garth, C.J.—We shall answer both questions in the negative, and we make no order as to costs.