AI Structured Summary
Not yet generated for this judgment
Judgment
6 paragraphs · 97 words
S. Datta Purkayastha, J
Heard learned counsel Mr. Sujoy Sarkar, appearing for the petitioner as well as Mr. B Debbarma, learned counsel appearing for the TTADC and Mr. K De, learned Addl. GA appearing for the State.
Both the learned counsel Mr. Sarkar and Mr. Debbarma have sought for an adjournment for further hearing.
Considered.
The TTAADC-respondents No.2–5 are directed to produce the relevant Recruitment Rules guiding the provisions of promotion to the post of Head Clerk from Upper Division Clerk and then from Head-Clerk to Office Superintendent on the next date.
List the matter on 02.07.2025.