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Judgment
3 paragraphs · 64 wordsH. S. Thangkhiew, J
Mr. A.S. Dey, learned counsel for the respondent No. 2, Ms. I. Syiemlieh, learned counsel for the respondent No. 3, Mr. J.N. Rynjah, learned counsel for the respondent No. 4 and Mr. M. Syiem, learned counsel for the respondent No. 5, pray for and are allowed further 2(two) weeks' time to file their respective affidavits.
List this matter on 06.05.2026.