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Judgment
5 paragraphs · 65 wordsB. Bhattacharjee, J
Mr. P. Yobin, learned counsel has entered appearance on behalf of the respondent No.2.
There is no appearance on behalf of the respondent No.1. Insofar as the respondent No.3 is concerned, there is no service report available on record.
The petitioner shall verify the status and file a service affidavit in respect of the respondent No.3 within 2 (two) weeks.
List accordingly.