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Judgment
5 paragraphs · 86 wordsH. S. Thangkhiew, J
Mr. F. Bareh, learned counsel for the petitioner submits that the details of the respondent No. 1, have been inserted in the Cause Title.
Though Mr. R. Debnath, learned CGC has some misgivings, however it is noted that the same should suffice as the said respondent is shown as Secretary, Ministry of Information and Broadcasting, Shastri Bhawan, New Delhi.
The learned CGC prays that he may be allowed 2(two) weeks' time to file affidavit.
Prayer is allowed, list this matter on 11.06.2026.