Privy Council

Meer Reasut Hossein vs Hadjee Abdoollah and others

Privy Council · Decided on 22 November 1873 · Citation: (1873) 1 IndApp 72

HON’BLE JUDGES
James W. Colvile, Barnes Peacock, Montague E. Smith, Robert P. Collier, Lawrence Peel, JJ.
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Judgment

1 paragraphs · 39 words

James W. Colvile, J. 1. The point is important, and enough has beer said to make it desirable that it should be discussed. Special leave may be granted on the usual terms for the purpose of raising the question.