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Judgment
4 paragraphs · 91 wordsW. Diengdoh, J
Ms. S. Nongsiej, learned Legal Aid Counsel has submitted that the complainant has received notice and is now present through the Legal Aid Counsel. However, the brief is not yet made available to the learned Legal Aid Counsel to which she has sought for some time to be heard in this matter.
The learned counsel for the petitioner is requested to hand over a copy of the petition to the learned Legal Aid Counsel during the course of the day.
As prayed for, list this matter on 20.06.2025.