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Judgment
4 paragraphs · 66 wordsH.S. Thangkhiew, J
An affidavit to bring on record the report of the investigation in compliance with the order dated 07-05-2026 has been filed by the respondent No. 2.
Mr. S.Marpan, learned counsel for the respondents No. 4 & 5 submits that a misc. application is being filed for striking off certain names from the array of parties.
List this matter on 16-06-2026 for further orders.