High Courts

Mothoormohun Roy vs Jadoomoney Dossee and Another

Calcutta High Court · Decided on 11 December 1872 · Citation: (1872) 12 CAL CK 0006

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Judgment

1 paragraphs · 20 words

Macpherson, J.—Held that the Court had no jurisdiction to entertain the case. The suit was accordingly dismissed, but without costs.