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Judgment
4 paragraphs · 62 wordsHeard learned counsel for the applicant.
Issue notice to the respondents returnable by 17th June, 2026.
Mr N.D. Chullai, learned AAG waives notice on behalf of the respondent Nos.1 to 3.
In addition to Court notice, learned counsel for the applicant to serve the respondent Nos. 4 to 7 by private/dasti notice and file an affidavit of service before the next date.