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Judgment
8 paragraphs · 119 wordsUday Umesh Lalit, J
Leave granted.
Appeals from SLP (Civil) Nos.6307 and 6322 arise from the final judgments and orders dated 13.02.2019 passed by the High Court in L.P.A.
Nos.102 of 2019 and 103 of 2019 respectively while appeal from SLP (Civil) No.6164 of 2019 arises from the final judgment and order dated
15.02.2019 passed by the High Court in LPA No.110 of 2019 where the view taken in decision dated 12.02.2019 in L.P.A. No.97 of 2019 was
followed and the concerned L.P.As were dismissed.
Since we have allowed the appeal against the decision dated 12.02.2019, these appeals are allowed in terms of our judgment in Civil Appeal arising
from SLP(C) No.5269 of 2019. No Costs.