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Judgment
5 paragraphs · 84 wordsA. Guneshwar Sharma, J
[1] This matter is listed for referral to the Special Mediation Drive-‘Mediation for the Nation’ as directed by the Hon’ble Supreme Court.
[2] Present Mr. Anjan Prasad Sahu, learned counsel for the petitioner, Mrs. Ch. Sundari, learned GA for the State respondent no. 1 to 4 and Mr. S. Suresh, learned counsel for the respondent no. 5.
[3] However, none appears on behalf of the respondent nos. 6 to 8.
[4] List this case on 08.04.2026 in the same column.