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Judgment
6 paragraphs · 78 words
Sanjay Kumar, CJ
Mr. H. Debendra, learned Government Advocate, appears for the State authorities. Mr. A. Golly, learned counsel, appears for respondent No. 2.
Mr. N. Ibotombi, learned senior counsel and Mr. H.S. Paonam, learned senior counsel, appearing for the petitioner, state that the petitioner is no longer interested in pursuing this writ petition.
Recording the said statement, WP(C) No. 837 of 2022 is dismissed as withdrawn.
Earlier interim order shall stand vacated.
No order as to costs.