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Judgment
5 paragraphs · 87 wordsAhanthem Bimol Singh, J
Mr. S. Rupachandra, learned senior counsel appeared on behalf of petitioner through VC platform and seeks leave to withdraw this writ petition along with the connected misc. application with liberty to file a fresh one, if so advised.
Mr. B.R. Sharma, learned CGSC and Mrs. L. Monomala, learned GA appearing on behalf of respondents submitted that they have no objection.
Leave granted.
The present writ petition as well as the connected application are hereby dismissed as being withdrawn with liberty as sought for.