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Judgment
Tarun Agarwala, Presiding Officer
Learned counsel Mr. Dinkar Singh states that he wish to withdraw Appeal No. 463 of 2018. In view of the statement Appeal No. 463 of 2018 and
Misc. Application No. 43 of 2019 are dismissed as withdrawn.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Private Secretary on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.
