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Judgment
4 paragraphs · 63 wordsA. Bimol Singh, J
Mr. Mayonkui Ngalung, learned counsel representing the Advocate on record appeared for the petitioner and seeks adjournment of these cases citing personal inconvenience on the part of the conducting counsel.
Mrs. R.K. Emily, learned Deputy GA appearing on behalf of the respondents has no objection.
On the request made by the learned counsel, list these cases again on 27-07-2026.