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Judgment
4 paragraphs · 57 wordsAhanthem Bimol Singh, J
Mr. Mayonkui Ngalung, learned counsel representing the advocate on record for the petitioner and seeks adjournment of these cases citing personal inconvenience on the part of the conducting counsel.
Mr. Thamchuiyo, learned counsel appeared on behalf of the respondents.
On the request made by the learned counsel, list these cases again on 27.07.2026.