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Judgment
4 paragraphs · 49 wordsHeard Ms. Anjani Aiyagari, learned counsel in support of the contempt petitions; and Mr. P.V. Reddy, learned counsel appearing for the alleged contemnors.
We see no reason to entertain these contempt petitions any longer.
The notice issued to the alleged contemnors is discharged.
The contempt petitions are, accordingly, closed.