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Judgment
5 paragraphs · 56 wordsA. Muhamed Mustaque, CJ
The learned Deputy Solicitor General of India submits that the counter- affidavit is already filed on behalf of the Respondents but the same is under defect.
Let the defect(s) be cured in the meantime.
Rejoinder(s), if any, be filed in the meanwhile.
List this matter for final disposal on 22nd May, 2026.