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Judgment
4 paragraphs · 56 wordsBiswajit Palit, J
Learned Counsel for the petitioner, Mr. D. Paul seeks for an indulgence for hearing of this matter.
It is reported that Learned Additional G.A., Mr. D. Sarma that the conducting Government Counsel, Mr. M. Debbarma is not present today. So, he also sought for an indulgence.
List the matter in its usual course.