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Judgment
15 paragraphs · 56 words
S. No.,Head,Amount
1.,"Loss of dependency (Rs.2,56,224/- X
17)","Rs.43,55,808/-
2.,Loss of love and affection to child,"Rs.1,00,000/-
3.,Loss of love and affection to parents,"Rs.1,00,000/-
4.,For funeral expenses,"Rs.25,000/-
5.,Loss of estate,"Rs.1,00,000/-
6.,Loss of consortium,"Rs.1,00,000/-
,Total,"Rs.47,80,808/-
S. No.,Head,Amount
1.,"Loss of dependency (Rs. 2,56,224/- X 50% X 17 X
150/100)","Rs. 32,66,856/-
2.,For funeral expenses,"Rs. 15,000/-
3,Loss of estate,"Rs. 15,000/-
,Total,"Rs. 32,96,856/-