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Judgment
86 paragraphs · 94 words
Sl.
No.","Employee
Name","Desig
nation",Grade,"Basic
Pay of
Emplo
yee
Last
drawn
on
Febru","Rule
applicable
for
allotment of
staff
Quarters at
Meghalaya
House,
New","Entit
led
for
Quar
ter
Type","Quarter
allotted","TypeÂ
of
Quarter
Allotted","Date
of
Allot
ment","Details
of
the
allotte
d
Quarte
r","Curr
ent
Lice
nse
fee
of
the
allott","Initi
al
Lice
nse
fee","License
fee
deduct
ed  Â
at
present","Date
of
deduction
at
present
rate
,XXXXX,,,XXXX,,,XXXXX,,,XXXX,,,,
46.,"Smt.
Nehwilla
K. Marak","Clean
er",IV,"8280
+Â
GP
1800",-do-,"Type
-I",Yes,Type-I,"18.07.
2013","-do-
Presen
tly
occupy
ing",220,110,220,"01.01.20
15Â Â
Vide
office
order
RCE.4
,,,,,,,,,,"Qtr.
No.Â
1,
Type II",,,,"PT.(II/10
/224
dated
11.11.20
14
,XXXXX,,,XXXX,,,XXXXX,,,XXXX,,,,