High CourtsSingle Bench

Ngangbam Haripriya Devi vs State of Manipur & 2 Ors.

Manipur High Court · Decided on 16 May 2026 · Citation: (2026) 05 MAN CK 0902

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 219 Of 2025
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Judgment

5 paragraphs · 119 words

Ahanthem Bimol Singh, J

This matter has been listed for referral to the Special Mediation Drive - Mediation 'For The Nation 2.0'.

None appeared on behalf of the petitioner.

Mr. Shyam Sharma, learned GA appeared on behalf of the respondents through VC platform and submitted that in view of the nature of dispute raised in this petition and the relief sought for by the petitioner, there is no element of an amicable settlement of the dispute between the parties through mediation proceeding. The learned GA, further submitted that the matter may be heard on merit.

In view of the submission made by the learned GA, Registry is directed to list this case again on 25-08-2026 for consideration on merit.