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Judgment
5 paragraphs · 66 wordsMeenakshi Madan Rai, J
Learned Counsel for the Petitioner submits that Mr. Pramit Chettri, Counsel on record does not seek to represent the Petitioner and he seeks to withdraw his Vakalatnama.
Considered and allowed.
Learned Counsel Mr. M. N. Dhungel enters appearance for the Petitioner and undertakes to file his Vakalatnama during the course of the day.
List on 04-06-2026 as found convenient by the parties.