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Judgment
6 paragraphs · 81 words
IA No. 213/2020
1.
Heard Mr. Atul V. Sood, the learned counsel alongwith Mr. Jatin Singal, Practising Company Secretary, the learned authorized representative, for the applicant, Mr. Karanvir Jindal, the learned counsel for the RP alongwith Mr. Rajeev Bhambri, who is present in person and Shri Gurpreet Singh, the learned counsel for the operational creditor.
2.
Orders reserved.
IA No. 320/2020
3.
Heard Mr. Puneet Jain, the learned counsel for the applicant on admission of IA No. 320/2020.
4.
Orders reserved.