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Judgment
5 paragraphs · 154 wordsAhanthem Bimol Singh, J
This matter has been listed for referral to the Spl. Mediation Drive-Mediation 'for the Nation 2.0'. However, the learned counsel appearing for the parties submitted that in view of the nature of the dispute raised in this writ petition and the relief sought for therein, there is no element of an amicable settlement through mediation proceeding.
Md. Abdul Baqee Khan, learned counsel appearing for the petitioner submitted that the present writ petition can be disposed of by issuing a simple direction to the Deputy Commissioner, Thoubal District, Manipur to consider the representation dated 10.08.2022 submitted by the petitioner within a stipulated period.
Mr. W. Niranjit, learned Deputy GA appearing for the State respondent submitted that the counsel for the private respondents is absent today and as such, the learned Deputy GA prays for taking up this matter in the next week.
As prayed for, list this case again on 09.06.2026.