Nirmal Kotecha vs Securities And Exchange Board Of India

We have heard Shri Gaurav Joshi, the learned senior counsel assisted by Ms. Rishika Harish, Shri. Aditya Bhansali and Ms. Nirali Mehta for the

appellant and Shri Mustafa Doctor, the learned senior counsel assisted by Shri Abhiraj Arora, Ms. Rashi Dalmia and Shri Karthik Narayan for the

respondent. Order reserved.

The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a

certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Private Secretary on behalf

of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed

copy sent by fax and/or email.