High CourtsDivision Bench

Nobin Chunder Kurr vs Rojomoye Dossee

Calcutta High Court · Decided on 24 February 1885 · Citation: (1885) ILR (Cal) 264

HON’BLE JUDGES
Richard Garth, C.J · Wilson, J
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

1 paragraphs · 15 words

Richard Garth, C.J. and Wilson, J.—Was that the question should be answered in the negative.